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Gurbax Singh Dhindsa vs Union Of India on 17 January, 2017

     ITEM NO.49                            REGISTRAR COURT. 1                SECTION X

                                      S U P R E M E C O U R T O F     I N D I A
                                              RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Writ Petition(s)(Civil) No(s).                    76/2016

     GURBAX SINGH DHINDSA                                                   Petitioner(s)

                                                       VERSUS

     UNION OF INDIA AND ORS.                                                Respondent(s)
     (with office report)
     WITH
     SLP(C) No. 5111/2016
     Office Report)


     Date : 17/01/2017 This petition was called on for hearing today.

     For Petitioner(s)
                                           Ms. Heena Khan, Adv.
                                           Ms. Aishwarya Bhati,Adv.
                                           Mukesh Kumar Sharma,Adv.


     For Respondent(s)
                                           Mr. A. Dev Kumar, Adv.
                                           Mr. Shreekant N. Terdal,Adv.
                                           Mr. Mukesh Kumar Maroria, Adv.

               UPON hearing the counsel the Court made the following
                                  O R D E R

SLP(C) No. 5111/2016 Deleted.

Opportunity to respondent No.1 to file counter affidavit has already been declined.

Despite last opportunity having been granted, fresh steps for service of respondent No.2 have not been taken.

Registry to process the matter for listing before the Hon'ble Judge in Chambers for further directions.

(PAWAN DEV KOTWAL) Registrar