Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Madhya Pradesh - Subsection

Section 47(vi) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(vi)to consider applications for revision of grades of pay and the grades of pay of new appointments and advice the Executive Committee accordingly.