Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 32 in The Delhi Narcotic Drugs Rules, 1985 32. Any person authorised in this behalf may import manufactured drugs in such quantity and in such manner as may be specified in import permit in Form D.D. 2.
