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[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(1) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(1)The Deputy Inspector-General shall be the Head of Office of the Office of the Inspector General of Prisons within the meaning of the Delegation of Financial Power Rules.