Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 22 in The Meghalaya Adaptation of Laws Order (No. 3), 1973 22. The Land Improvement Loans Act, 1883 (Act 19 of 1881), Section (1). For sub-section (2), substitute "This Act extends to the whole of Meghalaya".
