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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(1) in Chhattisgarh Public Distribution System (Control) Order, 2004

(1)State Government shall issue distinctive ration cards for each scheme. Ration cards shall be issued after application of beneficiary family received in the form prescribed by Director.The primary purpose of the Public Distribution System is to ensure food security to all vulnerable citizens and the ration card is a means of doing so. Therefore, ration cards will also be provided to all residents whose legal title to their place of residence is disputed by the State (e.g. Forest dwellers, urban encroachers).