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Bombay High Court

Shobhana R. Datar vs Union Of India Thr. Ministry Of Law And ... on 3 April, 2023

Author: Neela Gokhale

Bench: G.S. Patel, Neela Gokhale

                                        3-4-ASWP-3152-2018-WD-GROUP.DOC




 Gaikwad RD




    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION
                    WRIT PETITION NO. 8016 OF 2019
                                 WITH
        INTERIM APPLICATION (ST) NO. 13434 OF 2022


 Rajan Bhalchandra Datar & Anr                                 ...Petitioners
       Versus
 Bank of Maharashtra & Anr                                  ...Respondents

                                 WITH
               WRIT PETITION (ST) NO. 96699 OF 2020

 Shree Balaji Milk & Milk Products                              ...Petitioner
       Versus
 Bank of India & Ors                                        ...Respondents

                                 WITH
                    WRIT PETITION NO. 3650 OF 2021
 Ajit Bhagwan Kulkarni & Ors                                   ...Petitioners
       Versus
 Bank of Maharashtra & Anr                                  ...Respondents

                                 WITH
                    WRIT PETITION NO. 1230 OF 2022

 Autocrat Automotive Stamping Pvt Ltd & Ors                    ...Petitioners
       Versus
 Bank of India, through its Managing Director and           ...Respondents
 Chief Executive Officer & Anr

                                Page 1 of 17
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                                 WITH
                    WRIT PETITION NO. 8375 OF 2021

 Pranav Constructions Systems Pvt Ltd                           ...Petitioner
       Versus
 Bank of India Ltd & Anr                                    ...Respondents

                                 WITH
                    WRIT PETITION NO. 3748 OF 2022
                                 WITH
             INTERIM APPLICATION NO. 2020 OF 2022

 Meena Raghavendra Joshi                                        ...Petitioner
       Versus
 Bank of Baroda & Ors                                       ...Respondents

                                 WITH
                    WRIT PETITION NO. 3753 OF 2022
                                 WITH
         INTERIM APPLICATION (ST) NO. 7413 OF 2022

 Khadkeshwar Hatcheries Ltd & Ors                              ...Petitioners
       Versus
 Bank of Baroda & Ors                                       ...Respondents

                                 WITH
                   WRIT PETITION NO. 11454 OF 2019
                                 WITH
        INTERIM APPLICATION (ST) NO. 13432 OF 2022



                                Page 2 of 17
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 Shobhana R Datar                                               ...Petitioner
        Versus
 Union of India Through Ministry of Law &
 Justice, Department of Legal Affairs & Ors                 ...Respondents

                                 WITH
                    WRIT PETITION NO. 3757 OF 2022
                                 WITH
         INTERIM APPLICATION (ST) NO. 7330 OF 2022

 Harshwardhan Raghavendra Joshi                                 ...Petitioner
       Versus
 Bank of Baroda & Ors                                       ...Respondents

                                 WITH
                   WRIT PETITION NO. 14855 OF 2022

 Deogiri Infrastructure Pvt Ltd & Ors                          ...Petitioners
       Versus
 Bank of Baroda Zonal Office through Authorized             ...Respondents
 Officer & Ors

                                 WITH
                   WRIT PETITION NO. 3338 OF 2020

 Vaibhav D Kulkarni                                             ...Petitioner
       Versus
 Reserve Bank of India through the Chief General            ...Respondents
 Manager & Ors

                                 WITH
                    WRIT PETITION NO. 4386 OF 2021



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 Kishor M Howale & Anr                                         ...Petitioners
      Versus
 The Reserve Bank of India & Ors                            ...Respondents

                                 WITH
           ORDINARY ORIGINAL CIVIL JURISDICTION
                    WRIT PETITION NO. 3152 OF 2018

 AV Amarnath & Anr                                             ...Petitioners
      Versus
 IDBI Bank Ltd & Anr                                        ...Respondents

                                 WITH
                    WRIT PETITION NO. 2944 OF 2021
                                 WITH
             INTERIM APPLICATION NO. 1033 OF 2020

 Punit Agarwal                                                  ...Petitioner
       Versus
 Reserve Bank of India & Anr                                ...Respondents

                                 WITH
                    WRIT PETITION NO. 1946 OF 2022

 PSL Corrosion Control Services Ltd & Ors                      ...Petitioners
      Versus
 Union of India & Ors                                       ...Respondents

                                 WITH
                    WRIT PETITION NO. 160 OF 2023
                                 WITH



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          INTERIM APPLICATION (L) NO. 7364 OF 2023

 Vijay Goverdhandas Kalantri & Anr                             ...Petitioners
       Versus
 Bank of Baroda (Formerly known Vijaya Bank) &              ...Respondents
 Ors

                                 WITH
                     WRIT PETITION NO. 959 OF 2021

 Surya Prakash Madrecha                                         ...Petitioner
       Versus
 State Bank of India & Anr                                  ...Respondents

                                 WITH
                     WRIT PETITION NO. 115 OF 2023

 Viraj Chetan Shah                                              ...Petitioner
        Versus
 Union Bank of India                                         ...Respondent

                                 WITH
                     WRIT PETITION NO. 93 OF 2022

 Pranav Constructions Systems Pvt Ltd & Ors                    ...Petitioners
       Versus
 Bank of Baroda                                              ...Respondent

                                 WITH
                    WRIT PETITION NO. 1743 OF 2021

 Ajay Mehra                                                     ...Petitioner
       Versus


                                Page 5 of 17
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 State Bank of India & Ors                                  ...Respondents

                                 WITH
                    WRIT PETITION NO. 1738 OF 2021

 Yogesh Mehra                                                   ...Petitioner
       Versus
 State Bank of India & Ors                                  ...Respondents

                                 WITH
                    WRIT PETITION NO. 2157 OF 2017

 Edayar Zic Ltd                                                 ...Petitioner
      Versus
 Union of India & Ors                                       ...Respondents

                                 WITH
                    WRIT PETITION NO. 2369 OF 2021

 Chandra Prakash Madrecha                                       ...Petitioner
      Versus
 IDBI Bank Limited & Anr                                    ...Respondents

                                 WITH
                    WRIT PETITION NO. 2392 OF 2021

 Surya Prakash Madrecha                                         ...Petitioner
       Versus
 IDBI Bank Limited & Anr                                    ...Respondents

                                 WITH
                     WRIT PETITION NO. 746 OF 2021



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 Kailash Shahra                                                 ...Petitioner
       Versus
 State Bank of India                                         ...Respondent

                                 WITH
                WRIT PETITION (L) NO. 14651 OF 2021
                                 WITH
             INTERIM APPLICATION NO. 1228 OF 2022

 Harshwardhan Raghvendra Joshi                                  ...Petitioner
      Versus
 IDBI Bank Ltd & Ors                                        ...Respondents

                                 WITH
                WRIT PETITION (L) NO. 15028 OF 2022

 Devang Amulakh Mehta & Anr                                    ...Petitioners
       Versus
 Reserve Bank of India & Anr                                ...Respondents

                                 WITH
                    WRIT PETITION NO. 3145 OF 2022

 MS Ambegaonkar & Anr                                          ...Petitioners
      Versus
 Union of India & Ors                                       ...Respondents

                                 WITH
                    WRIT PETITION NO. 1028 OF 2023
                                 WITH
                    WRIT PETITION NO. 3851 OF 2022



                                Page 7 of 17
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 Aarti Singal                                                  ...Petitioners
       Versus
 Reserve Bank of India & Anr                                ...Respondents

                                 WITH
                    WRIT PETITION NO. 2965 OF 2022

 Harshil Mehta                                                 ...Petitioners
       Versus
 Punjab National Bank & Ors                                 ...Respondents

                                 WITH
                    WRIT PETITION NO. 2605 OF 2021

 Mamta Kishore Apparao & Anr                                   ...Petitioners
       Versus
 State Bank of India & Ors                                  ...Respondents

                                 WITH
                   WRIT PETITION NO. 3330 OF 2022

 Urrshila Kerkar                                               ...Petitioners
       Versus
 Reserve Bank of India & Anr                                ...Respondents

                                 WITH
                    WRIT PETITION NO. 3605 OF 2021
                                 WITH
             INTERIM APPLICATION NO. 2648 OF 2021

 Manjula Bhatia                                                 ...Petitioner
      Versus
 IDBI Bank Ltd & Ors                                        ...Respondents

                                Page 8 of 17
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                                 WITH
                    WRIT PETITION NO. 2414 OF 2021
                                 WITH
             INTERIM APPLICATION NO. 2655 OF 2021

 Ashok Yoginder Punj & Anr                                     ...Petitioners
      Versus
 IDBI Bank & Ors                                            ...Respondents

                                 WITH
                   WRIT PETITION NO. 24214 OF 2022

 Ashok B Jiwrajka & Ors                                        ...Petitioners
       Versus
 Reserve Bank of India & Ors                                ...Respondents

                                 WITH
                    WRIT PETITION NO. 3603 OF 2021
                                 WITH
             INTERIM APPLICATION NO. 2646 OF 2021

 Nareshchandra Sharma                                           ...Petitioner
      Versus
 IDBI Bank Ltd & Ors                                        ...Respondents

                                 WITH
                    WRIT PETITION NO. 1063 OF 2023

 Mamta Kishore Apparao & Anr                                   ...Petitioners
      Versus
 IDBI Bank Ltd & Ors                                        ...Respondents

                                Page 9 of 17
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                                 WITH
                    WRIT PETITION NO. 3723 OF 2022

 Rahul Suri                                                     ...Petitioner
       Versus
 Reserve Bank of India & Anr                                ...Respondents

                                 WITH
                    WRIT PETITION NO. 967 OF 2023

 Venkataramana Condoor                                          ...Petitioner
      Versus
 Managing Director, Wilful Defaulters Review
 Committee & Ors                                            ...Respondents

                                 WITH
                    WRIT PETITION NO. 4931 OF 2022

 Vinayak Kulkarni & Anr                                        ...Petitioners
      Versus
 Union of India & Ors                                       ...Respondents

                                 WITH
                   WRIT PETITION NO. 2094 OF 2022

 Olympic Oil Industries Ltd & Ors                              ...Petitioners
       Versus
 Indian Overseas Bank                                       ...Respondents

                                 WITH
                    WRIT PETITION NO. 3153 OF 2018



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 Venkatesan Vetaraman Singanallur & Ors                        ...Petitioners
      Versus
 IDBI Bank Ltd & Anr                                        ...Respondents

                                 WITH
                    WRIT PETITION NO. 2852 OF 2019

 Devanshu Praveen Desai                                         ...Petitioner
       Versus
 State Bank of India & Ors                                  ...Respondents

                                 WITH
                    WRIT PETITION NO. 2856 OF 2019

 Deepen Arun Parekh                                             ...Petitioner
       Versus
 State Bank of India & Ors                                  ...Respondents

                                 WITH
                    WRIT PETITION NO. 3521 OF 2019

 Kirankumar Chandulal Parikh                                    ...Petitioner
       Versus
 State Bank of India & Ors                                  ...Respondents

                                 WITH
                    WRIT PETITION NO. 3365 OF 2019

 Aditya Malhotra & Ors                                         ...Petitioners
       Versus
 IDBI Bank Ltd & Anr                                        ...Respondents

                                 WITH


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                    WRIT PETITION NO. 4743 OF 2022

 Harshil Mehta                                                  ...Petitioner
       Versus
 Bank of Baroda & Ors                                       ...Respondents

                                 WITH
                    WRIT PETITION NO. 4754 OF 2022

 Alok Agrawal                                                   ...Petitioner
       Versus
 Reserve Bank of India & Ors                                ...Respondents

                                 WITH
                    WRIT PETITION NO. 3651 OF 2019

 Gautam Malhotra                                                ...Petitioner
      Versus
 IDBI Bank Ltd & Anr                                        ...Respondents

                                 WITH
                    WRIT PETITION NO. 3649 OF 2019

 Arvind Dham                                                    ...Petitioner
      Versus
 IDBI Bank Ltd & Anr                                        ...Respondents

                                 WITH
                     WRIT PETITION NO. 543 OF 2022
                                 WITH
          INTERIM APPLICATION (L) NO. 14710 OF 2022




                               Page 12 of 17
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 Sanjay Singal                                                  ...Petitioner
       Versus
 Reserve Bank of India & Anr                                ...Respondents

                                 WITH
                    WRIT PETITION NO. 954 OF 2023

 Arun Kumar Saha                                                ...Petitioner
       Versus
 Bank of Maharashtra & Ors                                  ...Respondents

                                 WITH
                     WRIT PETITION NO. 837 OF 2023

 Aksh Chandra Khurana                                           ...Petitioner
      Versus
 Union of India & Ors                                       ...Respondents


 Mr Yash Bhansali, i/b Little & Co, for the Petitioners in
      WP/160/2023.
 Mr Amir Arsiwala, with Farzeen C Pardiwalla & Nupur Shah, for the
      Petitioner in WP/3330/2022.
 Mr Chirag M Bhatia, i/b Vijay Hamare, for the Petitioner in
      WP/3723/2022.
 Ms Kamini Pansare, with Mihir Beradia, i/b VM Legal, for the
      Petitioners in WP/3145/2022.
 Mr Vinod Kothari, with Sonal Sapan, i/b M/s Apex Law Partners, for
      the Petitioners in WP/93/2022 & WP/8375/2021.
 Mr Sachin Chandarana, with Archit Shah, i/b Manilal Kher Ambalal
      & Co, for the Petitioners in WP/1738/2021 & WP/1743/2021.
 Mr Deepak Deshmukh, with Hrishikesh Nadkani, i/b Naik Naik &
      Co, for the Petitioners in WP/2605/2021 & WP/1063/2023.
 Mr Kazan Shroff, with PV Narendran,i/b Lex Legal & Partners, for
      the Petitioners in WP/959/2021, WP/2369/2021 &
      WP/2392/2021.

                               Page 13 of 17
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 Mr Mitesh Naik, with Husaina Zaidy, i/b Dhru and Co, for the
      Petitioner in WP/2157/2017.
 Ms Lata Dhruv, with Keya Raval, i/b Dhru and Co, for the Petitioners
      in WP/2965/2022 & WP/4743/2022.
 Mr Vivek Patil, with Devesh Sawant, i/b Vishnu Chavan, for the
      Petitioners in WP/3186/2021 & WPST/96699/2020.
 Ms Nikita Vardhan, i/b Kanga & Co, for the Petitioners in
      WP/3521/2019, WP/2852/2019 & WP/2856/2019.
 Mr Malhar Zatkia, with Shraddha Jadhav & Vidhi Mehta, i/b Aagam
      Doshi, for the Petitioners in WP/2094/2022.
 Ms Kavisha Shah, with Hamza Lakhani & Mehali Mehta, i/b India
      Law Alliance, for the Petitioner in WP/4931/2022.
 Mr Siddha Pamecha, with Rukshin Ghaya, i/b M Mulla Associates,
      for the Petitioner in WP/2944/2021.
 Mr Ashish Pyasi, with Sneha Nandkar & Mukul Bhagtani, i/b Dhir
      & Dhir Associates, for the Petitioners in WP/3365/2019,
      WP/3651/2019 & WP/3649/2019.
 Mr Amir Arsiwala, with Farzeen Pardiwala & Shivani Kumbhojkar,
      i/b The Law Point, for the Petitioners in WP/1946/2022,
      IA/2648/2021, WP/2414/2021 & WP/3603/2021.
 Ms Sanaea Laskari, with Shlok Bodas, i/b Parinam Law Associates for
      the Petitioner in WP/115/2023.
 Ms Neha Patil, with M Bhirwadkar, i/b Akshay Vijay Kamle, for the
      Petitioner in WP/4754/2022.
 Ms Chitrangada Singh, i/b Clove Legal, for Petitioner in
      WP/746/2021.
 Mr Janak Dwarkadas, Senior Counsel, with Gaurav Joshi, Senior
      Counsel, Ankit Lohia, Nirman Sharma, Zahra Lokhandwala &
      Kewal Buddhdev, i/b Jash Dalia, for the Petitioners in
      WPL/24214/2022.
 Ms Manasi Pawar, i/b Shivaji Masal, for Petitioner in WP/3338/2020
      & 4386/2021.
 Mr Rafique Dada, Senior Advocate, with Mukul Taly, i/b
      Mohammedbhai & Co, for the Petitioners in IAST/6772/2023.
 Mr Sandesh Shukla, with Vikrant Zunjarrao, i/b Zunjarrao & Co, for
      Petitioner in WP/3152/2018..
 Ms Mahek Bookwala Shetty, with Aashish Darne i/b PSL Advocates
      & Solicitors, for the Applicant/Petitioner in IA/3851/2022 in

                               Page 14 of 17
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      WP/1028/2023.
 Ms Jennifer Michael, with Som Sinha & Divya Vishwanath, i/b Som
      Sinha & Associates, for the Petitioner in WP/837/2023.
 Mr Dharmesh Singh, with Ajay Chauhan, i/b M/s RKCA Law
      Associates LLP, for the Petitioner in WP/810/2023.
 Mr Venkatesh Dhond, Senior Advocate, with Prasad Shenoy, Parag
      Sharma, Aditi Phatak, Vijay Salokhe & Kirti Ojha, i/b BLAC
      Co, for RBI in WP/2965/2022, WP/4743/2022,
      WP/1946/2022, WPL/15028/2022, WPL/3330/2022,
      WPL/2434/2022, WP/4754/2022 & WP/1723/2022,
      WP/11454/2019, WPL/14651/2021 & WP/4855/2022.
 Mr Jamshed Ansari, for Respondent No. 2 in WP/3330/2022 &
      WPL/15028/2022.
 Mr Siddha Pamecha, with Prachi Kolambekar, i/b Thodur Law
      Associates, for the Respondents in WP/2094/2022.
 Mr Omkar S Kelkar, for Respondents No. 1 to 5 in WPL/14651/2021.
 Mr Mandar Limaye, for Respondent No. 1 in WP/2157/2017.
 Ms Apoorva Kulkarni, i/b M/s U Deshpande & Co, for the
      Respondent No.1 in WPL/9453/2020.
 Ms Bindu Bhatia, i/b Ankur Kumar, for Respondent No.2 in
      WPL/1946/2022 & WP/4931/2022, for Respondent No.1 in
      3605/2021, WP/2414/2021 & WP/3603/2021.
 Ms Sukanta Karmakar, AGP, for the Respondent-State in
      WP/2157/2017.
 Mr Ashutosh Mishra, for Respondent No. 2-UOI in WP/8375/2021.
 Mr Niranjan Shimpi, for Respondent No. 1 in WP/1946/2022.
 Ms Savita Ganoo, with Tanu Khattri, for Respondent No.1 in
      WPL/36753/2022.
 Ms Akanksha Hambir, i/b Rathina Maravarman, for Respondent
      No.1 in WP/3650/2021, WP/4754/2022, WP/93/2022 &
      WP/746/2022, for Respondents Nos. 1 & 2 in WP/4743/2022, for
      Respondent No. 2 in WP/3723/2022 & WP/1028/2023 and
      IA/3851/2022 and IAL/14710/2022 and for Respondents Nos. 1
      to 5 in WP/14855/2022.
 Mr Pradeep Bakhru, with Nikhil Gupta, i/b Wadia Ghandy & Co, for
      Respondents No. 7 & 8 in WPL/24214/2022.
 Ms Sumedha Sawant, i/b Nainesh N Amin, for Respondents No. 1 to 3
      in WPL/24353/2022.

                               Page 15 of 17
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 Mr Inayat Ali Qureshi, with Nikhita , i/b KK Associates, for
      Respondent No. 1 in WP/2605/2021.
 Mr Chandresh Rao, with Raghav Taneja, i/b Vidhii Partners, for
      Respondent No. 12-ICICI Bank in WP/4754/2022.
 MR Anant Bamne, i/b M/s AR Bamne & Co, for Respondents No. 1 to
      3 in WP/160/2023.
 Mr Fraser M Alexander, for Respondents Nos. 5 & 17 in
      WP/4754/2022 and for Respondent No. 3 in WP/2157/2017.
 Mr Pratik Kadav, i/b Singhi & Co, for Respondents No. 1 & 2 in
      WP/2965/2022.
 Mr Nishit Dhruva, with Prakash Shinde, Niyati Merchant, Yash
      Dhruva & Harsh Sheth, i/b MDP & Partners, for Respondent
      No. 1 in WP/3152/2018, WP/3153/2018, WP/2852/2019,
      WP/2856/2019, WP/3365/2019, WP/3651/2019,
      WP/3649/2019, WP/3521/2019, WP/959/2021,
      WP/1738/2021, WP/1743/2021, WP/2369/2021,
      WP/2392/2021, for Respondent No. 2 in WP/2944/2021 7
      WP/3145/2022 and for Respondent No. 1 in WP/115/2023.
 Mr Aditya Manjrekar, with Niyati Shah, i/b MLS Vani & Associates,
      for Respondent No. 5 in WP/3521/2019, WP/2852/2019,
      2856/2019 & WPL/2414/2019.
 Ms Priyanka Ghosh, i/b Abhiraj Parab, for Respondent No. 5 in
      WP/3605/2021, WP/2414/2021, WP/3603/2021 and for
      Respondent No. 7 in WP/1946/2022.
 Ms Dimple Tejani, i/b Medha Rane, for the Respondent in
      WP/11454/2019 & WP/8016/2019 and IA/13434/2002.
 Ms Priya Nigwekar, i/b OA Das for Respondent No. 1 in
      WPST/96699/2020 & WP/8375/2021.
 Mr Mohamedali M Chunawala, for Respondent No.1-Union of India,
      in IAL/13432/2021 & IAL/6772/2023.
 Mr Nitesh Agarwal, for the Respondent in WPL/32770/2022.
 Mr Ashok Varma, with Vinit Jain, for Respondent No.1-UOI in
      WP/4931/2022.
 Ms Saima Ansari, for Respondents No.9,11 & 12.
 Mr DP Singh, for Respondent No.1-UOI.
 Mr Charles De'souza, with Apoorva Kulkarni, i/b M/s U Deshpande
      & Co, for Respondent No.2 in WPL/24214/2022.
 Mr Vishwanath Mannadiar, with Sanika Wabale & Sumukh Rackvi,

                               Page 16 of 17
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                              for Respondents No.2 & 4 in WP/1743/2021, WP/1738/2021 &
                              WP/4754/2021.
                         Mr Rony P Joseph, i/b Rony & Co, for Respondents No.2 & 3 in
                              WP/967/2023..
                         Mr Ayaan Hafiz, for Respondent No.3-Indian Overseas Bank in
                              WP/837/2023.


                                                       CORAM      G.S. Patel &
                                                                  Neela Gokhale, JJ.

DATED: 3rd April 2023 PC:-

1. Since the final hearing is not possible before the summer vacation, list the Petitions for direction on 6th June 2023.
2. Previous orders to continue till 6th June 2023.

(Neela Gokhale, J) (G. S. Patel, J) Digitally signed by RAJU RAJU DATTATRAYA DATTATRAYA GAIKWAD GAIKWAD Date:

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