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State of Jammu-Kashmir - Section

Section 41 in The Easements Act, 1977 (1920 A.D.)

41. Extinction on termination of necessity.

- An easement of necessity is extinguished when the necessity comes to an end.IllustrationA grants B a field inaccessible except by passing over A's adjoining land. B afterwards purchases a part of that land over which lie can pass to his field. The right of way over A's land which B had acquired is extinguished.