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State of Gujarat - Section

Section 20 in Children's University Act, 2009

20. Powers and functions of General Council.

- The General Council shall have the following powers and functions, namely:-
(1)to approve and endorse the University's strategic plan, calendar, and monitor the University's performance periodically;
(2)to prepare and submit annual report to the State Government on the affairs of the University generally, and in particular on management of the University's resources;
(3)to determine the academic awards, degrees, diplomas, certificates, concessions of fee, awards of Fellowships and Studentships to be offered by the University in consultation with the Academic Council; and
(4)to exercise such other powers and perform such other functions as may be necessary for the efficient functioning of the University.