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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(3) in The Rajasthan Laws (Extension) Act, 1957

(3)The Rajasthan Drugs (Control) Ordinance, 1949 (Rajasthan Ordinance, 31 of 1949)Section 1. - For Sub-section (2), substitute the following:-"(2) It extends to the whole of the State of Rajasthan."Section 2. - Omit clause (e) of Sub-section (1).Section 16. - Omit "as adapted to Rajasthan."Section 21. - Omit the whole.