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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(m) in The Working Journalists (Conditions Of Service) And Miscellaneous Provisions Rules, 1957

(m)"shifts" : "day shift" means a shift when any hours of work of the shift do not fall between the hours of 11 P.M. and 5 A.M.; "night shift" means a shift when any hours of work fall between the hours of 11 P.M. and 5 A.M.