Calcutta High Court (Appellete Side)
Vipul Raj vs Union Of India & Ors on 8 May, 2017
Author: Nishita Mhatre
Bench: Nishita Mhatre
1
08.05.2017
Item No.2
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F.M.A 1235 of 2015
Vipul Raj
Vs.
Union of India & Ors.
Mr. Abhrajit Mitra,
Mr. Moyukh Mukherjee,
Mr. Avik Ghatak
..... For the appellant
Mr. Ashraf Ali
......For the respondents
List the matter for hearing on 7th June, 2017 at 02.00 P.M. (Nishita Mhatre, A.C.J.) (Tapabrata Chakraborty, J.)