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Delhi High Court - Orders

Iqbal Singh vs Naresh Kumar on 31 May, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~31
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (MISC.) 15/2023
                                                IQBAL SINGH
                                                                                                                                         ..... Petitioner
                                                                                      Through:                 Mr. Aditya Bakshi, Adv.

                                                                                      versus

                                                NARESH KUMAR
                                                                                                                                   ..... Respondent
                                                                                      Through:                 Mr. Gautam Barnwal, Adv.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                                                      ORDER

% 31.05.2023 Learned counsel for the respondent seeks some time to file a reply. Let the same be filed within a period of four weeks from today.

List on 04.08.2023.

SACHIN DATTA, J MAY 31, 2023/ssc This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 08:05:35