Delhi High Court - Orders
Iqbal Singh vs Naresh Kumar on 31 May, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (MISC.) 15/2023
IQBAL SINGH
..... Petitioner
Through: Mr. Aditya Bakshi, Adv.
versus
NARESH KUMAR
..... Respondent
Through: Mr. Gautam Barnwal, Adv.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 31.05.2023 Learned counsel for the respondent seeks some time to file a reply. Let the same be filed within a period of four weeks from today.
List on 04.08.2023.
SACHIN DATTA, J MAY 31, 2023/ssc This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 08:05:35