Himachal Pradesh High Court
The Bbn Passenger Co-Operative ... vs . on 18 December, 2024
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
The BBN Passenger Co-operative Transport Society vs. State of H.P. & others CWP No. 5400 of 2024 18.12.2024. Present: Mr.Ajay Sharma, Senior Advocate with Mr. Athrav Sharma, Advocate for the petitioner.
Mr.Rakesh Dhaulta & Mr. Pranay Partap Singh, Additional Advocates General, Mr. Sidharth Jalta and Ms. Priyanka Chauhan, Deputy Advocates General for the respondents-State.
List for consideration on 19.03.2025.
(Tarlok Singh Chauhan) Acting Chief Justice (Satyen Vaidya) December 18, 2024. Judge (yogesh/pankaj)