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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(k) in Bihar Commercial Taxes Tribunal Regulation, 1979

(k)"Tribunal" means the Commercial Taxes Tribunal constituted under Section 7 of the Ordinance.
(ii)The words and expressions used but not defined in these regulations shall have the meaning respectively assigned to them in the Ordinance and the Rules.