Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Karnataka - Subsection Section 12(1) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004 (1)The Minister in charge of Animal Husbandry in Karnataka shall, by virtue of his office be the Pro-Chancellor of the University.
