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[Cites 0, Cited by 0] [Section 273(1)] [Section 273] [Entire Act]

State of Nagaland - Subsection

Section 273(1)(d) in Nagaland Municipal Act, 2001

(d)Unlawfully obstruct the flow of, or flush, draw off, divert or take sewage work belonging to the Municipality or break or damage any electrical transmission line maintained by the Municipality; or