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[Cites 0, Cited by 0] [Section 63(3)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(3)(e) in The Central Motor Vehicles Rules, 1989

(e)[ the applicant maintains in good condition, the equipment and apparatus for undertaking test pertaining to [exhaust gas, engine tuning, engine analysis] [Clause (e) substituted by GSR 933(E), dated 28.10.1989 (w.e.f. 28.10.1989).],smoke emission, brake system, head-lights, wheel alignments, compressors,speedometers and other like components;]