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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2)(a) in Tamil Nadu Panchayats (Regulation of Sinking of Wells and Safety Measures) Rules, 2015

(a)before commencing the work -,
(i)ensure that necessary permit in Form-B has been obtained by the owner of the well for executing the work;
(ii)erect warning signboards in a conspicuous manner at the site of the well, displaying the nature, width and depth of the well, his name, address and contact details and that of the owner of the well;
(iii)erect barbed wire fencing or any other suitable barrier around the site of the well;
(iv)construct a cement or concrete platform measuring 0.5X0.5X0.6 metre around the well casing in such a manner that it is 0.3 meter above the ground level and 0.3 metre below the ground level;