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State of Rajasthan - Section

Section 12 in The Rajasthan Boilers Rules, 1954

12. Inspectors to see that boilers are worked according to law.

- In addition to the inspection and examination of boilers, it is the duty of inspectors to search for unregistered or uncertificated boilers within their areas, and to see that certificated boilers are worked in accordance with the terms of these certificates and with any regulation or rule under the Act for their safe working.