Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 36 in Haryana Municipal Business Bye-laws 1981 36. Powers of Vice-President [Section 31 (f)]. - In the absence of the president the senior vice-president shall perform all the duties of the president and shall exercise the same powers.
