Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 27 in The Bihar Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1977 27. vf/kfu;e 32] 1956 dh /kkjk 8 dk mikUrfjr :i esa ykxw gksuk%& fgUnw vizkIro;rk vkSj laj{kdrk vf/kfu;e] 1956 (vf/kfu;e 32] 1956) dh /kkjk 8 cSad ds i{k esa fd;s x;s ca/kdksa ij ,sls mikUrj.k ds v/khu ykxw gksxh fd mlesa U;k;ky; ds izfr funsZ'k dk vFkZ lekgRrkZ ;k mlds uke funsf'krksa ds izfr funs'k yxk;k tk;xk vkSj lekgrkZ ;k mlds uke funZsf'krksa ds vkns'k ds fo:) vihy vk;qDr ds ikl dh tk;xhA
