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Union of India - Section

Section 24 in The Tea (Distribution and Export) Control Order, 2005

24. Power to inspect the consignment prior to export.

- The Licensing Authority or any officer of the Board, not below the rank of Inspector or any inspection agency duly approved and authorised by the Licensing Authority may inspect any tea meant for export (whether indigenous, imported or blended for export) to verify the compliance with any or all the provisions of this Order.