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State of Odisha - Section

Section 19 in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960

19. Action to be taken when accident occurs on board a cargo boat.

- Whenever any accident causing serious hurt to any person or material damage to any property occurs on board of or by means of any cargo boats, the tindal in charge shall at once proceed to the nearest police-station and report the circumstances connected with accident to the officer-in-charge. If the accident occurs in the port he shall inform the Conservator also.