Himachal Pradesh High Court
Pushpinder Kumar vs . State Of H.P. & Anr. on 4 July, 2022
Bench: Sabina, Satyen Vaidya
Pushpinder Kumar vs. State of H.P. & anr.
CWP No.4365 of 2022 .
04.07.2022 Present: Mr. Sat Parkash, Advocate on behalf of Mr. Nitish Kaith, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondent/State.
Learned counsel for the petitioner requests for an adjournment.
As requested, list after one week.
( Sabina )
Judge
( Satyen Vaidya )
July 4, 2022 (KS) Judge
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