Himachal Pradesh High Court
Sampati Devi Memorial Nursing College vs . State Of H.P & Ors. on 29 March, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
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Sampati Devi Memorial Nursing College vs. State of H.P & Ors.
CWP No.1277/2022A 29.3.2022 Present: Mr. C.N. Singh, Advocate, for the petitioner.
Mr. Ajay Vaidya, Sr. Addl. AG, for the respondents- State.
Ms. Tanu Sharma, Advocate, for respondent No.3.
Learned Senior Additional Advocate General prays for and is granted two weeks' more time to file reply. List on 12th April, 2022. Till then, interim order to continue.
( Tarlok Singh Chauhan) Judge ( Sandeep Sharma ) Judge 29th March, 2022 (CS) ::: Downloaded on - 29/03/2022 20:24:51 :::CIS