Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Haryana - Subsection Section 11(1) in Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010 (1)The seniority of the members of the Service shall be determined separately for the Civil, Mechanical, Computer and Electrical cadre.
