Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] Madras Presidency - Subsection Section 92(2) in Madras Estates Land Act, 1908 (2)If no such application is made, the distraint on the property shall cease to be in force at the expiration of the said period of fifteen days.
