Section 24 in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017
24. Other Provisions.
- As per Section 3 of the Act, Delhi Institute of Pharmaceutical Sciences & Research (DIPSAR) is being incorporated as the constituent college of the University.Subject to overall control and supervision of the Delhi Pharmaceutical Sciences and Research University (DPSRU) and its statutory authorities, there shall be a Governing Body of the Delhi Institute of Pharmaceutical Sciences and Research (DIPSAR) that shall manage the affairs of the Institute as prescribed from time to time by the Ordinances of the University with its Head as defined in clause 2(e) of the Statute.The terms and conditions of services of teacher and their academic and administrative functioning as well as terms and conditions of services of non-academic staff of Delhi Institute of Pharmaceutical Sciences & Research (DIPSAR) shall be laid down through the Ordinance as prescribed by the University.
