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[Cites 0, Cited by 0] [Section 96(3)] [Section 96] [Entire Act]

State of Maharashtra - Subsection

Section 96(3)(a) in Maharashtra Police Act

(a)in section 127, for the words “police station” the words “section or any police officer not below the rank of a sub-inspector authorised by the State Government in this behalf” shall be substituted;