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State of Andhra Pradesh - Section

Section 21 in Andhra Pradesh Borstal Schools Act, 1925

21. Minimum age-limit of adolescents in areas to which the Andhra Pradesh (Andhra Area) Children Act, 1920 has not been extended.

- In areas to which the Andhra Pradesh (Andhra Area) Children Act, 1920, has not been extended, the figure 16 appearing in section 2(1) of the Act shall be read as 15.