Punjab-Haryana High Court
Greater Mohali Area Development ... vs Khushbagh Singh & Anr on 12 May, 2016
223
IOIN-RFA-4266-2014
GREATER MOHALI AREA DEVELOPMENT AUTHORITY V/S
KHUSHBAGH SINGH & ANR
Present: Mr. K. S. Mamrat, Advocate
for the appellant (s).
Mr. Naresh Kaushal, Advocate
for respondent Nos.1 to 4.
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The order dated 10.04.2015 stands complied with.
No further action is warranted at this stage.
(JITENDRA CHAUHAN) JUDGE 12.05.2016 ashok 1 of 1 ::: Downloaded on - 17-05-2016 00:07:19 :::