Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 515] [Entire Act] Bengal Presidency - Subsection Section 515(d) in Police Regulations, Bengal , 1943 (d)The officer detailed for the parade shall be present in uniform at the jail at 07-30 hours and the parade shall be held at 08-00 hours.
