Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(b) in The West Bengal Electricity Regulatory Commission (Recovery of Expenditure for Providing New Connections) Regulation 2005

(b)If any difficulty arises, in giving effect to any of the provisions of this Regulation, the Commission may, for reasons to be recorded in writing, direct the licensee or consumer(s). by a general or special order, for taking suitable action not inconsistent with the provisions of the Act. as may appear to be necessary, for removing the difficulty.