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Rajasthan High Court - Jodhpur

Harbhajan Singh vs Shri Naveen Jain on 16 March, 2023

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 452/2020 Harbhajan Singh

----Petitioner Versus Shri Naveen Jain

----Respondent For Petitioner(s) : None present For Respondent(s) : -

JUSTICE DINESH MEHTA Order 16/03/2023 Issue fresh notice to the unserved respondent No.2, returnable within 8 weeks.

PF be filed within a week.

(DINESH MEHTA),J 120-pooja/-

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