Rajasthan High Court - Jodhpur
Harbhajan Singh vs Shri Naveen Jain on 16 March, 2023
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 452/2020 Harbhajan Singh
----Petitioner Versus Shri Naveen Jain
----Respondent For Petitioner(s) : None present For Respondent(s) : -
JUSTICE DINESH MEHTA Order 16/03/2023 Issue fresh notice to the unserved respondent No.2, returnable within 8 weeks.
PF be filed within a week.
(DINESH MEHTA),J 120-pooja/-
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