Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(4) in The Rajiv Gandhi National University of Law, Punjab Act, 2006 (4)to promote cultural, legal and ethical values with a view to promote and foster the rule of law and the objects enshrined in the Constitution of India,;
