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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(2)(i) in The Coffee Act, 1942

(i)the constitution of the Board, the number of persons to be appointed as members from each of the categories specified in clause (c) of sub--section (2) of section 4, the term of office and other conditions of service of, the procedure to be followed by, and the manner of filling vacancies among, the members of the Board;