Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9D] [Entire Act] Union of India - Subsection Section 9D(1) in The Indian Telegraph Act, 1885 (1)The Central Government shall have the power to administer the Fund in such manner as may be prescribed by rules made under this Act.
