Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(2) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015 (2)The term of office of a member nominated under Section 5 shall come to an end as soon as he/she ceases to hold the office by virtue of which he/she is such a member.
