Delhi High Court - Orders
Nidhi Kapoor vs Principal Commissioner And Additional ... on 26 May, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~6 to 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8902/2021
NIDHI KAPOOR ..... Petitioner
Through: Mr. Sholabh Arora, Advs.
versus
PRINCIPAL COMMISSIONER AND ADDITIONAL
SECRETARY TO THE GOVERNMENT OF INDIA & ORS.
..... Respondents
Through: Ms. Shiva Lakshmi, CGSC
with Ms. Srishti Rawat, Adv.
for UOI.
Mr. Satish Kumar, SC with Mr.
Dhruv and Mr. Atri Mandal,
Advs. for R-2 & 3.
Mr. Tarun Gulati, Sr. Adv.,
Amicus Curiae with Mr.
Kishore Kunal, Adv.
7
+ W.P.(C) 9561/2021
SUPRIYA ..... Petitioner
Through: Mr. Sholabh Arora, Adv.
versus
ADDITIONAL SECRETARY TO THE GOVERNMENT OF
INDIA AND ORS. ..... Respondents
Through: Mr. Dev. P. Bhardwaj, Mr.
Sachin Singh and Ms.
Divyanshi Srivastava, Advs. for
R-1.
Mr. Satish Kumar, SC with Mr.
Dhruv and Mr. Atri Mandal,
Advs. for R-2 & 3.
Mr. Tarun Gulati, Sr. Adv.,
Amicus Curiae with Mr.
Kishore Kunal, Adv.
8
+ W.P.(C) 13131/2022 and CM No. 11400/2023
SUDHA MURTHY ..... Petitioner
Through: Mr. Aamir Chaudhary and Ms.
Sakshi Yadav, Advs.
versus
JT COMMISSIONER OF CUSTOMS, IGI AIRPORT T-3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 09:00:36
DELHI ..... Respondent
Through: Mr. Akshay Amritanshu, SC
with Mr. Ashutosh Jain and Mr.
Samyak Jain, Advs.
Mr. Tarun Gulati, Sr. Adv.,
Amicus Curiae with Mr.
Kishore Kunal, Adv.
9
+ W.P.(C) 531/2022 and CM No. 1519/2022
MR. JASMEET SINGH CHADHA ..... Petitioner
Through: Mr. Chinmaya Seth, Mr. A.K.
Seth and Ms. Khushboo Seth,
Advs.
versus
COMMISSIONER OF CUSTOMS, IGI AIRPORT, NEW
DELHI ..... Respondent
Through: Mr. Satish Kumar, SC with Mr.
Dhruv and Mr. Atri Mandal,
Advs.
Mr. Tarun Gulati, Sr. Adv.,
Amicus Curiae with Mr.
Kishore Kunal, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 26.05.2023 Learned counsels for the petitioners as well as Mr. Tarun Gulati, learned senior counsel, the Amicus Curiae have concluded their submissions.
In order to enable Mr. Kumar, Standing Counsel appearing for the Customs to respond, let this batch of petitions be called again on 04.07.2023 as part heard in the category of "End of Board" matters.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
MAY 26, 2023 / SU This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 09:00:36