Madhya Pradesh High Court
M/S Shivam Stone Crusher vs Madhya Pradesh Poorva Kshetra Vidyut ... on 12 September, 2023
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 3883 of 2023 (M/S SHIVAM STONE CRUSHER Vs MADHYA PRADESH POORVA KSHETRA VIDYUT VITRAN COMPANY LIMITED AND OTHERS) Dated : 12-09-2023 Shri Sanjay Agrawal - Senior Advocate assisted by Shri Rahul Gupta -
Advocate for the petitioner Learned counsel for the petitioner prays for adjournment. On his request, case is adjourned.
(VIVEK AGARWAL) JUDGE Tabish Signature Not Verified Signed by: MOHD TABISH KHAN Signing time: 9/12/2023 6:02:19 PM