Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(5) in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000

(5)Every appeal under this section shall be disposed off within thirty days from the date of filing of the appeal by adopting summary procedure.Chapter - VII Miscellaneous