Section 2(5)(iii) in The Wealth-Tax Act, 1957

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Union of India - Subsection

Section 2(5)(iii) in The Wealth-Tax Act, 1957

(iii)jewellery, bullion and furniture, utensils or any other article made wholly or partly of gold, silver, platinum or any other precious metal or any alloy containing one or more of such precious metals:

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Union of India - Subsection

Section 2(5)(iii) in The Wealth-Tax Act, 1957