Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Odisha - Subsection Section 16(3) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001 (3)The notification under Sub-Regulation (2) shall also be published in the public notice in the manner as referred to in Regulation 12.
