Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Bombay Presidency - Section Section 1 in The Bombay Prevention Of Excommunication Act, 1949. 1. Short title and extent (I)This Act may be called the Bombay Prevention of Ex-communication Act, 1949.(2)It extend to the whole of the State of Bombay.
