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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1) in The Orissa Cement Control Order, 1973

(1)Subject to such general and special directions as may be issued by the State Government or the Controller from time to time, every cement producer shall, with due despatch, release stock of cement produced or manufactured by him as is authorised by the Regional Cement Officer of the Central Government exercising jurisdiction for sale in the State through the stockists, to the licensed stockists.