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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(4)(e) in The Barakar Electric Supply Installations Acquisition Act, 1981

(e)What amount, if any, is due from the owner to the employee under clause (b) of sub-section (1) of section 7 of adjustment of the amount, if any, due from such employee to the owner immediately before the appointed day?