Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 102 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

102.

The hearing on the application for grant of licence shall thereafter proceed as far as possible in the same manner as provided in Chapter II.