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[Cites 0, Cited by 0] [Section 61(10)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(10)(kk) in The West Bengal Factories Rules, 1958

(kk)Where there is difference in level between connected ares for horizontal exit, ramps not more than 1 in 8 slopes shall be provided. For this purpose steps shall not used.