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State of Punjab - Section

Section 35 in The Punjab Co-operative Societies Act, 1961

35. Register of members.

- Any register or list of members of shares kept by any co-operative society shall be prima facie evidence of any of the following particulars entered therein -
(a)the date on which any person entered in such register or list became a member;
(b)the date on which any such person ceased to be member.